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Judgment
3 paragraphs · 78 words
On the application moved by the Applicant stating that CoC has passed a resolution on 18.04.2020 for replacement of IRP namely Mr. Navjit Singh with Mr. Ashok Kumar Dewan [Regn. No.: IBBI/IPA-001/IP-P-00603/2017-18/11054] as Resolution Professional, this Bench hereby forwards the name of this Resolution Professional proposed by the CoC to IBBI for its confirmation within ten days hereof.
Accordingly, the Registry is hereby directed to forthwith communicate this order to IBBI for confirmation.
List this application on 20.05.2020.
