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Judgment
3 paragraphs · 88 words
On the application filed by the Applicant/CoC (Canara Bank) seeking replacement of Mr. Balady Shekar Shetty, present Resolution Professional on the resolution passed by the CoC on 26.03.2020 for appointment of Mr. Pankaj Sham Joshi [Regn. No. IBBI/IPA-002/IP-N00507/2017-18/11556] as Resolution Professional in the place of the earlier Resolution Professional, this Bench hereby forwards the name of this Resolution Professional to IBBI for its confirmation within ten days hereof.
Accordingly, the Registry is hereby directed to forthwith communicate this order to IBBI for confirmation.
List this application on 27.05.2020.