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Real Estate Regulatory Authority National Capital Territory Of Delhi judgments, 2025

2 judgments · page 1 of 1

Tribunals and Commissions18 Dec 2025Disposed Of

Ms. Akanksha Gupta & Anr. Vs Diamond Multistate CGHS Ltd. & Anr.

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2025) 12 RERA CK 4954

Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 18(1), 18(b), 12, 79, 89National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15

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Tribunals and Commissions28 Nov 2025Disposed Of

Abha Singh & Anr. Vs M/s Antriksh Engicon Pvt. Ltd.

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2025) 11 RERA CK 3766

Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 18(1), 79, 89, 12National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15

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