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Real Estate Regulatory Authority National Capital Territory Of Delhi judgments, 2026

7 judgments · page 1 of 1

Tribunals and Commissions01 Jun 2026Disposed Of

Mr. Amit Kumar Das & Anr. Vs M/s Diamond Multistate CGHS Ltd.

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 06 RERA CK 2028

Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 12, 79, 89, 2, 2(zk), 2(zk)(iv), 2(zg), 2(zn), 3, 18(1)Societies Registration Act, 1860Multistate Cooperative Societies Act
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Tribunals and Commissions15 Jan 2026Disposed Of

Ms. Alpana Juyal & Anr. Vs ITD Homes Welfare Society & Anr.

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 01 RERA CK 3398

Real Estate (Regulation and Development) Act, 2016-Section 2(c), 2(d), 2(zg), 2(zj), 2(zk), 2(zk)(iv), 2(zn), 3, 12, 14, 18, 18(1), 19, 31, 71, 72, 79, 89Societies Registration Act, 1860-Section 20Cooperative Societies Act
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Tribunals and Commissions15 Jan 2026Disposed Of

Ms. Anuradha Kumari & Anr. Vs ITD Homes Welfare Society

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 01 RERA CK 3397

Real Estate (Regulation and Development) Act, 2016-Section 2(c), 2(d), 2(zg), 2(zj), 2(zk), 2(zk)(iv), 2(zn), 3, 12, 14, 18, 18(1), 19, 31, 71, 72, 79, 89Societies Registration Act, 1860-Section 20The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15
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Tribunals and Commissions15 Jan 2026Disposed Of

Ajit Kumar Singh Vs ITD Homes Welfare Society

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 01 RERA CK 3396

Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 2(zk), 2(d), 12, 14, 19, 71, 72, 79, 89, 2(zn), 2(zj), 2(zg), 3, 2(c), 18(1)Societies Registration Act, 1860-Section 20The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15
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Tribunals and Commissions15 Jan 2026Disposed Of

Mr. Amit Ahuja Vs ITD Homes Welfare Society

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 01 RERA CK 3395

Real Estate (Regulation and Development) Act, 2016-Section 2(c), 2(d), 2(zg), 2(zj), 2(zk), 2(zn), 3, 12, 14, 18, 18(1), 19, 31, 71, 72, 79, 89Societies Registration Act, 1860-Section 20National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15
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Tribunals and Commissions13 Jan 2026Disposed Of

Ambarish Chandra Chaubey & Anr. Vs Central Secretariat Services Officers Society (CSSOS) & Anr.

Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 01 RERA CK 3394

The Real Estate (Regulation and Development) Act, 2016-Section 31, 18, 18(1), 12, 79, 89, 2(zk), 2(zg), 2(zn), 3Societies Registration Act, 1860-Section 20The National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15
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