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National Company Law Tribunal judgments

20,341 judgments · page 981 of 1,018

Tribunals and Commissions14 Aug 2019Allowed

Bank Of India Vs Syncom Healthcare Limited

National Company Law Tribunal · (2019) 08 NCLT CK 0686

Insolvency and Bankruptcy Code, 2016-Section 7, 7(2), 13, 14, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2)Banker's Book of Evidence Act, 1891
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Tribunals and Commissions13 Aug 2019Allowed

State Bank Of India Vs Enviro Power Pvt Ltd

National Company Law Tribunal · (2019) 08 NCLT CK 0691

Insolvency and Bankruptcy Code, 2016-Section 4, 5(7), 7, 8(1), 9, 10, 13, 14, 14(1), 31(1), 33Insolvency & Bankruptcy (Application to the Adjudicating Authority) Rules, 2016-Rule 4Recovery of Debts due to Banks and Financial Institutions Act, 1993
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Tribunals and Commissions13 Aug 2019

Mrs. S.P Saraswathi Vs M/s. MPL Cars Private Limited

National Company Law Tribunal · (2019) 08 NCLT CK 0695

The Insolvency & Bankruptcy Code, 2016-Section 8, 9, 13, 14(1), 31(1), 33, Rule 6Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI Act)
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