Tribunals and Commissions20 Sept 2019
M/s Kamal Metals Pvt Ltd Vs M/s M. K Mineral Water Pvt. Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0758
IBC-Section 9
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 957 of 1,018
Tribunals and Commissions20 Sept 2019
M/s Macro Leafin Private Limited Vs M/s Pradeep Downhole Equipments Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0759
Insolvency and Bankruptcy Code, 2016-Section 33(2), 7, 33, 34(1), 14, 33(5), 33(7), Chapter III of Part IIInsolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6(1)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4, 13
Tribunals and Commissions20 Sept 2019Allowed
CA Sunit Jagdishchandra Shah Vs The Committee Of Creditors & Anr.
National Company Law Tribunal · (2019) 09 NCLT CK 0760
Insolvency and Bankruptcy Code, 2016-Section 7, 12(3), 15, 29A, 30, 30(2), 30(2)(b), 30(6), 31, 31(1), 52, 53, 53(1), 53(2), 53(3)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 38(1)(b), 39(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions20 Sept 2019
Jammu And Kashmir Bank Limited Vs Pan India Utilities Distribution Company Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0604
Insolvency and Bankruptcy Code, 2016-Section 7, sub-section (2) of Section 7, 13, 14, sub-section (1) of Section 14, sub-section (1) of Section 31, 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016
Tribunals and Commissions20 Sept 2019
ABC Infra Equipment Private Limited Vs A R Coating Solutions (India) Pvt. Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0761
Insolvency & Bankruptcy Code, 2016-Section 4(1), 8, 9, 9(3)(c), 13, 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Companies Act, 1956Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6, 9(1)
Tribunals and Commissions20 Sept 2019Allowed
Indian Oil Corporation Limited Vs Idbi Bank Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0008
Insolvency And Bankruptcy Code, 2016 — Section 3(31), 7, 30(b)(2), 30(2)(b), 31(1), 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43, 44, 45, 46, 47, 48, 49, 50, 51, 52, 53, 53(1), 54,
Tribunals and Commissions20 Sept 2019Allowed
Gomukhi Constructions (P) Ltd. Vs North East Shuttles (P) Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0007
Companies Act, 1956 — Section 397, 398Companies Act, 2016 — Section 420(2)
Tribunals and Commissions19 Sept 2019Allowed
M/s. Charan Logistics Vs M/s. Muralikrishna Infracon (Bangalore) Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0762
IBC, 2016-Section 9, 12AIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30A (1)(b), 31, 33I&B (AAA) Rules, 2016-Rule 6
Tribunals and Commissions19 Sept 2019Allowed
M/s Ambe Agrofoods Private Limited Vs M/s Eshal Foods Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0763
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 9(3)(b), 9(3)(c), 9(5), 14, 14(1)(a), (b), (c) & (d), 15, 17, 18, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions19 Sept 2019
M/s. B E Billimoria And Company Limited Vs M/s. Tidel Park Coimbatore Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0764
IBC, 2016-Section 9, Rule 6, 8
Tribunals and Commissions19 Sept 2019Allowed
M/s Ambe Agrofoods Private Limited Vs M/s Eshal Foods Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0765
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14, 14(1)(a), (b), (c) & (d), 15, 17, 18, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions19 Sept 2019
M/s. Indian Overseas Bank Vs M/s. Aascar Films Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0766
Insolvency & Bankruptcy Code, 2016-Section 7, Rule 4, 13, 14(1), 31(1), 33Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions19 Sept 2019
Mr. Barflex Polyfilms Pvt Ltd Vs M/s Ahuja Roller Flour Mill Pvt Ltd
National Company Law Tribunal · (2019) 09 NCLT CK 0767
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(3)(C), 9(5), 14(1), 14(2), 14(3), 15, 17, 18, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956
Tribunals and Commissions19 Sept 2019
L & T Finance Ltd. Vs Cedar Infonet Pvt. Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0768
Insolvency & Bankruptcy Code, 2016-Section 7, 12A
Tribunals and Commissions19 Sept 2019
M/s. RQS Engineeings Pvt. Ltd. Vs M/s. Aditya Thermopacks Pvt. Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0769
IBC, 2016-Section 9, 12A
Tribunals and Commissions19 Sept 2019
M/s.Mangrove Organics Vs M/s. Flair Garments Private Limited
National Company Law Tribunal · (2019) 09 NCLT CK 0770
I&BC, 2016-Section 9I&B(AAA) Rules, 2016-Rule 6
Tribunals and Commissions19 Sept 2019Allowed
Jai Ambe Enterprise Vs S.N. Plumbing Pvt. Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0771
Insolvency & Bankruptcy Code, 2016-Section 9, 12ACorporate Insolvency Resolution Process Regulations-Regulation 30A
Tribunals and Commissions19 Sept 2019Allowed
Punjab National Bank Vs M/s Divine Vidyut Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0772
Insolvency and Bankruptcy Code, 2016-Section 7, 7(3), 7(7)(a), 13 to 15, 14, 15, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970
Tribunals and Commissions19 Sept 2019
In Re: C.P. (I.B) No. 616/NCLT/AHM/2018 (Liquidation)
National Company Law Tribunal · (2019) 09 NCLT CK 0804
Insolvency and Bankruptcy Code, 2016-Section 33(1), 33(2), 34(1), 35
Tribunals and Commissions19 Sept 2019Allowed
M/s. Ambe Agrofoods Pvt. Ltd. Vs U V Exports Pvt. Ltd.
National Company Law Tribunal · (2019) 09 NCLT CK 0773
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(3)(c), 9(5), 14, 14(1)(a), (b), (c) & (d), 15, 17, 18, 20, 21Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 1956