Tribunals and Commissions14 Sept 2021
P.M. Cold Storage Private Limited Vs Goouksheer Farm Fresh Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0431
Insolvency and Bankruptcy Code, 2016-Section 33
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 738 of 1,018
Tribunals and Commissions14 Sept 2021
Rohit Kumar Vs Genexis India Pvt. Ltd.
National Company Law Tribunal · (2021) 09 NCLT CK 0432
Insolvency & Bankruptcy Code, 2016-Section 12A, 9
Tribunals and Commissions14 Sept 2021Allowed
Electroparts (India) Private Limited Vs Videocon Infinity Infrastructure Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0433
Insolvency and Bankruptcy Code, 2016-Section 7, 7(5)(a), 7(5)(b), 4(1), 13, 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Companies Act, 1956Indian Contract Act, 1872-Section 623, 62
Tribunals and Commissions14 Sept 2021Allowed
Pinakin Shah RP Of Red Marine Services Ltd. Vs Religare Finvest Ltd.
National Company Law Tribunal · (2021) 09 NCLT CK 0434
Insolvency and Bankruptcy Code, 2016-Section 33, 33(1), 33(5), Sub-Section 6 of Section 33, 34, 34(1), 52, 53CIRP Regulations 2016-Regulation 39(B), 39(C), 39(D), 39(4)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016
Tribunals and Commissions14 Sept 2021Disposed Of
Mohta Electric & Engineering Company Vs Kosol Energie Pvt Ltd
National Company Law Tribunal · (2021) 09 NCLT CK 0493
IBC-Section 9
Tribunals and Commissions14 Sept 2021Allowed
Punjab National Bank Vs M/s Krishna Alex Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0494
Insolvency and Bankruptcy Code, 2016-Section 4(1), 7, 7(5)(a), 13, 14, 15, 17, 18, 19, 20, 21, 31, 31(1), 33, 60, 60(2), 60(3), 60(5)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1)Banking Companies (Acquisition & Transfer of Undertaking) Act, 1970
Tribunals and Commissions14 Sept 2021
Gainwell Commosales Private Limited Vs Rockwell Resources Earthmovers Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0495
IBC-Section 9, 12ACIRP Regulations-Regulation 30A, 30A(2)
Tribunals and Commissions13 Sept 2021Allowed
Ravinder Kumar Agarwal Proprietor Of Santosh Fashion Vs Jay Bharat Fabrics Mills Ltd
National Company Law Tribunal · (2021) 09 NCLT CK 0496
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 13(1)(c), 14, 15, 17, 18, 19, 20, 21, Sub-Section (1) of Section 31, 33, 65, 238SARFAESI ActRDB Act
Tribunals and Commissions13 Sept 2021
Dhirendra Nath & Ors. Vs JC World Hospitality Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0497
IBC, 2016-Section 7
Tribunals and Commissions13 Sept 2021Allowed
Bank Of India Vs Multi Arc Coating And Straps Ltd
National Company Law Tribunal · (2021) 09 NCLT CK 0498
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 15, 17, 18, 19, 20, 21, 31(1), 33, 238Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Limitation Act-Section 18
Tribunals and Commissions13 Sept 2021
Y. Pani and Company Pvt. Ltd.
National Company Law Tribunal · (2021) 09 NCLT CK 0499
Insolvency and Bankruptcy Code, 2016-Section 10, 13, 14, 15, 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 7Companies Act, 1956
Tribunals and Commissions13 Sept 2021
Sangeeta Aviation Services Private Limited Vs Air Odisha Aviation Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0500
Insolvency and Bankruptcy Code, 2016-Section 33, 33 (2), 60 (5), 15, 14, 52Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 4
Tribunals and Commissions13 Sept 2021Allowed
Premnarayan Tripathi Liquidator Of Andromeda Derivative Strategies Ltd. Vs ROC Gujarat
National Company Law Tribunal · (2021) 09 NCLT CK 0501
Insolvency & Bankruptcy Code, 2016-Section 59, 59(3), 38Companies Act, 1956Insolvency & Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 38
Tribunals and Commissions13 Sept 2021Allowed
Ravi Kapoor, Liquidator of Jalaram Cotton & Protiens Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0502
Insolvency and Bankruptcy Code, 2016-Section 10, 13(1)(a), 33, 54, 54(1), 54(2)IBBI (Liquidation Process) Regulations, 2016-Regulation 45NCLT Rules, 2016-Rule 11
Tribunals and Commissions13 Sept 2021
State Tax Officer-2 Vs Bhupendra Singh Rajput RP for Anil Technoplus Ltd & Anr.
National Company Law Tribunal · (2021) 09 NCLT CK 0503
IBC, 2016-Section 60(5), 238, 30(2)(b), 53Gujarat Value Added Tax Act, 2003-Section 48Central Sales Tax Act, 1956
Tribunals and Commissions13 Sept 2021
M/s Arrow Digital Pvt. Ltd. Vs Arvind Gaudana
National Company Law Tribunal · (2021) 09 NCLT CK 0504
Insolvency and Bankruptcy Code, 2016-Section 60(5), 14Negotiable Instruments Act-Section 138
Tribunals and Commissions10 Sept 2021Allowed
Anil Sharma Vs Aaradhyam Developers Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0505
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2) to 14(4)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013
Tribunals and Commissions10 Sept 2021
M/s B.B. Steels Pvt. Ltd. Vs M/s Jai Sai Ram Steel Pvt. Ltd.
National Company Law Tribunal · (2021) 09 NCLT CK 0506
Insolvency and Bankruptcy Code, 2016-Section 9, 11Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4
Tribunals and Commissions09 Sept 2021
State Bank Of India Vs Mrs. Anuradha Mehndiratta
National Company Law Tribunal · (2021) 09 NCLT CK 0507
Insolvency & Bankruptcy Code, 2016-Section 95, 97, 99, 99(7)IBBI (Insolvency Resolution Process for Personal Guarantors to Corporate Debtors) Regulations, 2019-Regulations 4(1) and (2)
Tribunals and Commissions09 Sept 2021
M/s Jyoti Polycontainers Pvt. Ltd Vs Sai-Tech Pharmaceuticals Private Limited
National Company Law Tribunal · (2021) 09 NCLT CK 0508
Insolvency and Bankruptcy Code, 2016-Section 9, 13, 14, 31, 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6