Tribunals and Commissions05 Oct 2021
Vivid Prints Pvt. Ltd. Vs Kailash Shah
National Company Law Tribunal · (2021) 10 NCLT CK 0370
Insolvency and Bankruptcy Code, 2016-Section 60(5), 60(5)(c), 35(1)(m)NCLT Rules, 2016-Rule 11
COURT ARCHIVE
National Company Law Tribunal judgments
20,341 judgments · page 725 of 1,018
Tribunals and Commissions05 Oct 2021
M/s CSII India Pvt. Ltd. Vs M/s Telexcell Information Systems Limited
National Company Law Tribunal · (2021) 10 NCLT CK 0371
Insolvency and Bankruptcy Code, 2016-Section 8, 9, 13(2), 14, 15, 17, 18, 19, 20Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions05 Oct 2021
State Bank Of India Vs Pradip Jayantilal Karia
National Company Law Tribunal · (2021) 10 NCLT CK 0372
IBC, 2016-Section 95, 95 (1), 96, 97 (3), 100
Tribunals and Commissions05 Oct 2021
Mr. Amarpal Vs M/s Ansal Properties And Infrastructure Ltd.
National Company Law Tribunal · (2021) 10 NCLT CK 0373
National Company Law Tribunal Rules, 2016-Rule 11IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 33(3), 33IBC-Section 7
Tribunals and Commissions05 Oct 2021
State Bank of India Vs Chetan Jayantilal Karia
National Company Law Tribunal · (2021) 10 NCLT CK 0374
IBC, 2016-Section 95, 95(1), 96, 97(3), 100
Tribunals and Commissions05 Oct 2021
Rajkumar Poddar RP of Vadraj Energy (Guj) Ltd Vs Vadraj Energy (Gujarat) Limited
National Company Law Tribunal · (2021) 10 NCLT CK 0375
Insolvency and Bankruptcy Code, 2016-Section 30(6), 31, 29A, 30(2), 21(2), 43, 31(1), 53, 14IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39(4), 36 to 39Companies Act, 2013
Tribunals and Commissions05 Oct 2021
COC Sintex Industries Ltd. Vs Pinakin S. Shah IRP For Sintex Industries Ltd
National Company Law Tribunal · (2021) 10 NCLT CK 0376
Insolvency and Bankruptcy Code, 2016-Section 22(3), 22(2), 22, 60(5), 7NCLT Rules, 2016-Rule 11IBBI (Insolvency Professional) Regulations, 2016-Regulation 7
Tribunals and Commissions05 Oct 2021Allowed
Shashikant Thakkar Vs Rainbow Industrial Park Pvt Ltd
National Company Law Tribunal · (2021) 10 NCLT CK 0377
Insolvency & Bankruptcy Code, 2016-Section 8(1), 9, 13(1)(b), 13(1)(c), 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
Tribunals and Commissions05 Oct 2021
Shriram Makadu Chitte & Ors. Vs M/s. Sunshine Hi-Tech Infracon Limited
National Company Law Tribunal · (2021) 10 NCLT CK 0378
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 15, 17, 18, 19, 20, 21, 31(1), 33, 238SARFAESI Act, 2002RDB Act
Tribunals and Commissions05 Oct 2021Dismissed
Axis Bank Limited Vs Maharashtra Theatres Private Limited
National Company Law Tribunal · (2021) 10 NCLT CK 0379
Insolvency and Bankruptcy Code, 2016-Section 7, 8, 9, 10, 10A, 7(6), 9(6), 10(5)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Insolvency and Bankruptcy Code (Amendment) Ordinance, 2020
Tribunals and Commissions05 Oct 2021Allowed
Mr. Amit Sangal Proprietor of M/s. Nitin Plastic Vs M/s. Prince MFG Industries Private Limited
National Company Law Tribunal · (2021) 10 NCLT CK 0380
Insolvency and Bankruptcy Code, 2016-Section 9, 8, 5(6), 13, 14, sub-section (1) of Section 14, sub-section (1) of Section 31, 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6Companies Act, 2013-Section 366
Tribunals and Commissions05 Oct 2021
Bank Of India Vs Naren Sheth
National Company Law Tribunal · (2021) 10 NCLT CK 0381
Insolvency and Bankruptcy Code, 2016-Section 60(5), 5(24)(m)(iii), 27, 5(8), 5(24), 5(24A)CIRP Regulations, 2016-Regulation 8, 13, 14, Rule 8(2)(b)Companies Act, 2013-Section 2(40)
Tribunals and Commissions05 Oct 2021
Pallavi Joshi Bakharu Vs Universal Buildwell Pvt. Ltd.
National Company Law Tribunal · (2021) 10 NCLT CK 0382
Insolvency & Bankruptcy Code, 2016-Section 14, 60(5), 3(31), 7Limitation ActNCLT Rules, 2016-Rule 11
Tribunals and Commissions05 Oct 2021
State Bank Of India Vs Pritesh Jayantilal Karia
National Company Law Tribunal · (2021) 10 NCLT CK 0383
IBC, 2016-Section 95, 96, 95(1), 97(3), 100
Tribunals and Commissions05 Oct 2021
Abhishek Nagori RP Of Raj Rayon Industries Ltd. Vs SVG Fashions Pvt. Ltd. & Ors.
National Company Law Tribunal · (2021) 10 NCLT CK 0384
Insolvency and Bankruptcy Code, 2016-Section 7, 14, 21(2), 29A, 30(2), 30(6), 31, 31(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Debtor) Regulations, 2016-Regulation 36B(4A), 36 to 39Companies Act, 2013
Tribunals and Commissions05 Oct 2021
Lucky Holdings Private Limited Vs Nitin Jain Liquidator of PSL Limited
National Company Law Tribunal · (2021) 10 NCLT CK 0385
IBC, 2016-Section 60(5)liquidation process Regulation, 2016-paragraph 1(12) of Schedule-1
Tribunals and Commissions05 Oct 2021
Om Logistics Limited Vs Jindal Retail (India) Pvt Ltd
National Company Law Tribunal · (2021) 10 NCLT CK 0386
Insolvency and Bankruptcy Code, 2016-Section 8, 8(1), 8(2)(a), 9, 9(5)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 5, 6Companies Act, 1956
Tribunals and Commissions05 Oct 2021
State Bank Of India Vs Bakul Jayantilal Karia
National Company Law Tribunal · (2021) 10 NCLT CK 0387
IBC, 2016-Section 95, 95(1), 96, 97(3), 100
Tribunals and Commissions05 Oct 2021
POSCO-India Pune Processiong Centre Pvt. Ltd. Vs Dhaval Jitendrakumar Mistry
National Company Law Tribunal · (2021) 10 NCLT CK 0388
Insolvency and Bankruptcy Code, 2016-Section 14, 21(2), 29A, 29A(c), 30(2)(b), 30(6), 31, 31(1), 60(5), 240AInsolvency and Bankruptcy Board of India (Insolvency Process of Corporate Persons) Regulations, 2016-Regulation 36 to 39, 39(4)Companies Act, 2013
Tribunals and Commissions05 Oct 2021
Kailash T Shah Vs Sandeep Shivkumar Goyal & Ors.
National Company Law Tribunal · (2021) 10 NCLT CK 0389
Insolvency and Bankruptcy Code, 2016-Section 30(6), 31, 31(1), 30(2), 9, 29A, 14Insolvency and Bankruptcy Board of India (Insolvency Process of Corporate Persons) Regulations, 2016-Regulation 39(4), 36A, 37, 38, 38(1A) and 39(4)Finance Act, 2020