Tribunals and Commissions24 Dec 2021Allowed
M/s. Vedha Spinning Mills Private Limited Vs Registrar of Companies
National Company Law Tribunal · (2021) 12 NCLT CK 0087
Companies Act, 2013 — Section 133, 230, 232
COURT ARCHIVE
National Company Law Tribunal judgments
20,339 judgments · page 697 of 1,017
Tribunals and Commissions24 Dec 2021Allowed
RB Promoters Private Limited Vs Registrar of Companies
National Company Law Tribunal · (2021) 12 NCLT CK 0086
Companies Act, 2013 — Section 133, 230, 230(3), 230(4), 230(5), 230(6), 231, 232Companies (Compromise, Arrangement and Amalgamation) Rules, 2016 — Rule 5, 8
Tribunals and Commissions24 Dec 2021Disposed Of
INH Broadcasting Private Limited Vs
National Company Law Tribunal · (2021) 12 NCLT CK 0067
Companies Act, 2013 — Section 230, 232
Tribunals and Commissions24 Dec 2021Disposed Of
Slocum Healthcare Private Limited Vs
National Company Law Tribunal · (2021) 12 NCLT CK 0066
Companies Act, 2013 — Section 133, 230, 232
Tribunals and Commissions24 Dec 2021Disposed Of
Schablona India Ltd Vs
National Company Law Tribunal · (2021) 12 NCLT CK 0065
Companies Act, 2013 — Section 133, 230, 232
Tribunals and Commissions23 Dec 2021Disposed Of
G.N.A. Transmissions Pvt. Ltd Vs Registrar of Companies
National Company Law Tribunal · (2021) 12 NCLT CK 0085
Companies Act, 2013 — Section 133, 230, 230(1), 230(5), 230(7), 230(9), 232, 232(1), 232(2)(e), 232(3), 391, 391(1), 393Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 6, 14
Tribunals and Commissions23 Dec 2021Disposed Of
Chipita India Private Limited Vs Registrar of Companies
National Company Law Tribunal · (2021) 12 NCLT CK 0081
Companies Act, 2013 — Section 52, 66, 66(1), 73, 74, 75, 76, 133National Company Law Tribunal Rules, 2016 — Rule 2
Tribunals and Commissions23 Dec 2021Disposed Of
Escorts Limited Vs Registrar of Companies
National Company Law Tribunal · (2021) 12 NCLT CK 0080
Companies Act, 2013 — Section 52, 55, 66, 66(2), 73, 74, 75, 206(4)
Tribunals and Commissions23 Dec 2021Disposed Of
NAM Estates Private Limited Vs Registrar of Companies
National Company Law Tribunal · (2021) 12 NCLT CK 0078
Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 230, 230(2), 230(5), 232, 232(1), 232(2)(e), 232(3)Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 6, 8, 14
Tribunals and Commissions23 Dec 2021Dismissed
Union Bank of India Vs Vandana Garg
National Company Law Tribunal · (2021) 12 NCLT CK 0063
Insolvency & Bankruptcy Code, 2016 — Section 7, 30(2)b)(ii), 31, 31(1), 53, 53(1), 60(5), 61, 62
Tribunals and Commissions22 Dec 2021Disposed Of
M/s Pardeep Cycle Industries Vs M/s Arpan International Limited
National Company Law Tribunal · (2021) 12 NCLT CK 0083
Insolvency & Bankruptcy Code, 2016 — Section 9, 9(3)(b), 9(5), 13(1)(b), 16(5), 17, 18, 18(1)(f)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016— Regulation 6Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 6
Tribunals and Commissions22 Dec 2021Disposed Of
M/s R.K. Satyam Dyes & Chemicals Vs M/s Alaska Fabtech Pvt. Ltd
National Company Law Tribunal · (2021) 12 NCLT CK 0082
Insolvency & Bankruptcy Code, 2016 — Section 9, 9(3)(b), 9(5), 13(1)(b), 16(5), 17, 18, 18(1)(f)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016— Regulation 6Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016 — Rule 6
Tribunals and Commissions22 Dec 2021Disposed Of
Ravindranath N Vs
National Company Law Tribunal · (2021) 12 NCLT CK 0077
Insolvency & Bankruptcy Code, 2016 — Section 7, 12, 19, 30(6), 31, 33(1), 33(2), 33(5), 34(1), 52, 56Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulation 2016 — Regulation 32, 39B, 39C, 39DInsolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016 — Regulation 4(2), 12
Tribunals and Commissions22 Dec 2021Disposed Of
Alok Babulal Lahri & Ors Vs Ramnath Developers Pvt Ltd
National Company Law Tribunal · (2021) 12 NCLT CK 0075
Insolvency & Bankruptcy Code, 2016 — Section 60(5)
Tribunals and Commissions22 Dec 2021Disposed Of
Satya Prakash Shukla And Other Vs Kalptaru Bio Tech Corporation India Ltd And Others
National Company Law Tribunal · (2021) 12 NCLT CK 0073
Companies Act, 2013 — Section 71(10), 73(4), 74(3)
Tribunals and Commissions22 Dec 2021Disposed Of
Khard Enterprises Vs Ramnath Developers Private Limited
National Company Law Tribunal · (2021) 12 NCLT CK 0072
Insolvency & Bankruptcy Code, 2016 — Section 60(5)
Tribunals and Commissions22 Dec 2021Disposed Of
Anamika Agarwal Vs Rangajava Soap And Chemical Work Private Limited
National Company Law Tribunal · (2021) 12 NCLT CK 0070
Insolvency & Bankruptcy Code, 2016 — Section 7, 9, 12A, 29ANational Company Law Tribunal Rules, 2016 — Rule 11
Tribunals and Commissions22 Dec 2021Disposed Of
Kumar Construction and Properties Limited Vs
National Company Law Tribunal · (2021) 12 NCLT CK 0064
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions21 Dec 2021Disposed Of
Corporation Bank Vs M/s. NDT Trade House Pvt Ltd
National Company Law Tribunal · (2021) 12 NCLT CK 0084
Insolvency & Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions17 Dec 2021Disposed Of
SLT Infracon Private Limited Vs Birch Vinimay Private Limited
National Company Law Tribunal · (2021) 12 NCLT CK 0058
Companies Act, 2013 — Section 230, 230(1), 230(3), 230(5), 230(6), 231, 232, 232(1), 232(3)(i)National Company Law Tribunal Rules, 2016 — Rule 16, 16(d)