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National Company Law Tribunal judgments

20,322 judgments · page 492 of 1,017

Tribunals and Commissions17 Mar 2023Allowed

Novatic Coatings Private Limited Vs ABCN Manufacturing Private Limited

National Company Law Tribunal · (2023) 03 NCLT CK 3978

Insolvency & Bankruptcy Code, 2016-Section 8, 9, 13, 14, 14(1), 15, 17, 18, 19, 20, 21, 31(1), 33Insolvency & Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4(1)Insolvency & Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6
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Tribunals and Commissions17 Mar 2023Disposed Of

Atul Arya Vs Rana Polycot Limited

National Company Law Tribunal · (2023) 03 NCLT CK 0044

Insolvency and Bankruptcy Code, 2016 — Section 3(11), 9National Company Law Tribunal Rules, 2016 — Rule 11
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Tribunals and Commissions16 Mar 2023

Dharm Vir Gupta Vs M/s. SARE Realty Projects Private Limited

National Company Law Tribunal · (2023) 03 NCLT CK 3677

Insolvency and Bankruptcy Code, 2016-Section 33(2), 33, 33(1)(b), 9, 16(5), 25(2)(h), 29A, 65Insolvency and Bankruptcy (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 36A (1)SARFAESI, 2002
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Tribunals and Commissions16 Mar 2023Disposed Of

Jai Prakash Rawat Vs M/s Balaji Lifestyle Technologies Private Limited

National Company Law Tribunal · (2023) 03 NCLT CK 3667

Insolvency and Bankruptcy Code, 2016-Section 33(2), 10, 27, 33, 12, 56, 30(6), 31, 33(1), 34(1), 34(4), 33(5), 52, 19Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39B, 39C, 39DIBBI (Liquidation Process) Regulations, 2016-Regulation 2A, 32, 32A, 12, 13, 15
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Tribunals and Commissions16 Mar 2023Allowed

M/s. SAF-Holland India Private Limited

National Company Law Tribunal · (2023) 03 NCLT CK 3602

Insolvency and Bankruptcy Code, 2016-Section 59(7), 59, 59(4), 59(8), 53(1), 52IBBI (Voluntary Liquidation Process) Regulations, 2017-Regulation 3(2), 3, 14Companies Act, 1956
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Tribunals and Commissions16 Mar 2023Allowed

Small Industries Development Bank Of India Vs Thesaurus Project Private Limited

National Company Law Tribunal · (2023) 03 NCLT CK 3754

Insolvency & Bankruptcy Code, 2016-Section 5(7), 5(8), 7, 7(5), 7(5)(a), 13, 14, 15, 17, 18, 21, 31(1), 33Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 4(1)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Person) Regulations, 2016-Regulation 6
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Tribunals and Commissions16 Mar 2023Allowed

M/s. Ved Contracts Pvt. Ltd. Vs M/s. RG Infra Build Pvt. Ltd.

National Company Law Tribunal · (2023) 03 NCLT CK 3807

Insolvency and Bankruptcy Code, 2016-Section 9, 12, 14, 33(1), 33(1)(a), 33(5), 33(7), 34(1), 34(7), 35, 35(1), 36, 37, 38, 39 and 41IBBI (IRPC) Regulations 2016Insolvency and Bankruptcy (Liquidation Process) Regulations, 2017
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Tribunals and Commissions16 Mar 2023Dismissed

M/s. Teemage Builders Pvt Ltd Vs Ayyanna IT Park LLP

National Company Law Tribunal · (2023) 03 NCLT CK 3847

Insolvency and Bankruptcy Code, 2016-Section 9, 9(5)(2)(d), 8, 8(1), 8(2), 4Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6
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Tribunals and Commissions16 Mar 2023Allowed

M/s. Ageo Technologies Pvt. Ltd.

National Company Law Tribunal · (2023) 03 NCLT CK 3881

Insolvency and Bankruptcy Code, 2016-Section 59, 59(3)(a) and (b), 59(4), 53Insolvency and Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 38(3), 14, 34, 9, 38, 41, 8 and 10Companies Act, 1956
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Tribunals and Commissions16 Mar 2023

NBCC Engineering & Consultancy Limited

National Company Law Tribunal · (2023) 03 NCLT CK 3983

IBC, 2016-Section 59(7), 59(3), 52, 53Insolvency Bankruptcy Board of India (Voluntary Liquidation Process) Regulations, 2017-Regulation 14, 38, 41, 8 and 10Companies Act, 2013
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Tribunals and Commissions16 Mar 2023Allowed

Varnika Industries Pvt Ltd Vs Tushara Energy Ventures Pvt Ltd

National Company Law Tribunal · (2023) 03 NCLT CK 3555

Insolvency and Bankruptcy Code, 2016-Section 33(1)(a), 34(1), 19(2), 66, 12, 56, 30(6), 14, 52, 35 to 50, 52 to 54, 34(8)NCLT Rules, 2016-Rule 11, 13, 32Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 12
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