Insolvency And Bankruptcy Code, 2016 — Section 5(8), 5(20), 5(21), 7, 8, 9, 9(1), 10, 11Companies Act, 1956 — Section 433Companies Act, 2013 — Section 2, 272(1)(b)

Read judgment

Tribunals and Commissions02 Aug 2017Allowed

Andhra Bank Vs Brian Lau & Anr

National Company Law Tribunal · (2017) 08 NCLAT CK 0042

Insolvency And Bankruptcy Code, 2016 — Section 3(7), 3(8), 7, 8, 15, 16, 17, 18, 20

Read judgment

Tribunals and Commissions02 Aug 2017Disposed Off

M/s. Aruna Hotels Limited Vs Mr. N. Krishnan

National Company Law Tribunal · (2017) 08 NCLAT CK 0041

Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 9(3)(b)(c)Code Of Civil Procedure, 1908 — Section 80Companies Act, 1956 — Section 433

Read judgment

Tribunals and Commissions01 Aug 2017Allowed

Shilpi Cable Technologies Limited Vs Macquarie Bank Ltd

National Company Law Tribunal · (2017) 08 NCLAT CK 0045

Insolvency And Bankruptcy Code, 2016 — Section 3(14), 7, 8, 9

Read judgment

Tribunals and Commissions01 Aug 2017Disposed Off

International Road Dynamics South Asia Pvt. Ltd Vs Reliance Infrastructure Ltd

National Company Law Tribunal · (2017) 08 NCLAT CK 0044

Insolvency And Bankruptcy Code, 2016 — Section 8, 9

Read judgment

Tribunals and Commissions01 Aug 2017Dismissed

Jugnar Processors Pvt Ltd & Anr Vs Shri Rohtas Jugalkishore Gupta

National Company Law Tribunal · (2017) 08 NCLAT CK 0043

Companies Act, 1956 — Section 397, 398

Read judgment