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2 articles

Supreme Court on Suspicious Wills: The Landmark Case of Rani Purnima Debi v. Kumar Khagendra Narayan Deb

Key Wills Judgement

Supreme Court on Suspicious Wills: The Landmark Case of Rani Purnima Debi v. Kumar Khagendra Narayan Deb

3 Apr 2026Read article ↗

Testator in Indian Will Law: Role, Duties, and Common Pitfalls Explained

Key Wills Judgement

Testator in Indian Will Law: Role, Duties, and Common Pitfalls Explained

1 Apr 2026Read article ↗