Court News
Know the Difference: Income Distribution vs. Asset Transfer Under Indian Tax Law
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
tax litigation IndiaClear topic ×
41 articles
Court News
Supreme Court Defines Limits of Reassessment: Fresh Information, Not Mere Opinion Change, Justifies Action
Read article ↗
Court News
Bombay HC Quashes ₹1,524 Crore GST Demand on Tata Sons
Read article ↗
Court News
TDS Credit Cannot Be Denied Due to Form 26AS Mismatch
Read article ↗
Court News
CESTAT Quashes Service Tax Demand Against IBM India: Warranty Reimbursements Not Taxable
Read article ↗
Court News
ITAT Upholds Reliefs for Reliance Retail: AJIO Marketing Expenses Allowed as Revenue
Read article ↗
Court News
Supreme Court Upholds Deletion of Section 14A Disallowance
Read article ↗
Court News
ITAT Protects Taxpayers: No Additions Based Only on Inquiry Statements
Read article ↗
Court News
Fox Mandal & Co Moves Supreme Court in ₹3.9 Crore Service Tax Case
Read article ↗
Court News
ITAT: Technical Errors Cannot Block Trust Registration
Read article ↗
Court News
Gauhati High Court Allows GST Registration Restoration After Medical Emergency
Read article ↗
Court News
ITAT Quashes Lalit Modi’s Reassessment: Credit Card & Private Jet Expenses Disputed
Read article ↗