Court News
No Maintenance Condition, No Cancellation: Madras High Court Restores Son’s Settlement Deed but Tells Him Not to Disturb His Parents
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Key Wills Judgement
Beyond Wills and Gifts: Key Property Law Terms in Indian Courts
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Court News
Madras High Court: Karta Cannot Gift Joint Family Property to One Coparcener Without Consent
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Key Wills Judgement
Lakshmi Amma & Anr. v. Talengalanarayana Bhatta & Anr.: Supreme Court Declares Settlement Deed Void for Undue Influence
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Court News
N.P. Saseendran v. N.P. Ponnamma & Ors.: Supreme Court Upholds Daughter’s Ownership Rights
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