Court News
Rejected Over a Wrong Upload? Punjab and Haryana High Court Lays Down ‘Root of Eligibility Test’ for 145 HSSC/HPSC Candidates, Orders Reconsideration
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13 articles
Court News
Reserved for SC Candidates Since It Was Created: Supreme Court Won’t Order Rotation of Reserved Assembly Seats, Says It Is for the Legislature
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Landmark Judgements
No Domicile Quota in PG Medicine: Residence-Based Reservation in Postgraduate Medical Admissions Held Unconstitutional
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Court News
SC Status Does Not Travel With Marriage: MP High Court Refuses Permanent Caste Certificate to Migrant From UP
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Court News
Converts Can't Claim Backward Class Status Based Only on Pre-Conversion Caste: Supreme Court Upholds Madras HC
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Court News
Applied as General, Want OBC-NCL After NEET Results? Madras HC Says No Category Change After the Window Closes
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Court News
No Empirical Data, No Breach of the 50% Ceiling: Supreme Court Dismisses Andhra Pradesh's Appeal on 34% BC Quota in Local Polls
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Court News
91% Seats Reserved, 7 Left Open: Allahabad High Court Stays UP's Medical College Quota Order, Flags Contempt
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Court News
High Court Ruling on OBC Non-Creamy Layer: Impact on Private Sector Salaries
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Court News
Madras High Court Bars Converts from Claiming Backward Class Status
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Court News
Reservation in India: Balancing Social Justice and Meritocracy
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Court News
Freedom of Religion and Secularism in India
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