THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

pension law IndiaClear topic ×

3 articles

Madras High Court: One Person Cannot Claim Two Dearness Allowances

Court News

Madras High Court: One Person Cannot Claim Two Dearness Allowances

18 Mar 2026Read article ↗

Bombay High Court Declares Dual Pension Concealment as Fraud on State Exchequer

Court News

Bombay High Court Declares Dual Pension Concealment as Fraud on State Exchequer

14 Mar 2026Read article ↗

Allahabad High Court: No Pension Without Enabling Rule

Court News

Allahabad High Court: No Pension Without Enabling Rule

10 Mar 2026Read article ↗