Court News
IVF Failed, Couple Wanted a Refund, Doctor Was Summoned for Cheating: Allahabad High Court Quashes Case, Says No Medical Procedure Comes With a Guarantee
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THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
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12 articles
Landmark Judgements
India's First Court-Sanctioned Passive Euthanasia: Supreme Court Allows Withdrawal of Tube Feeding for a Man in a Vegetative State Since 2013
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Court News
Illegal Raid, but Evidence Survives: Supreme Court Refuses to Quash PCPNDT Sex-Determination Complaint Against Radiologist
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Court News
Healing Conflicts: Arbitration’s Role in Healthcare and Medical Governance
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Court News
Right to Health: Constitutional Promises and Judicial Realities in India
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Court News
Right to Trauma Care: Supreme Court Expands Article 21 Protections
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Court News
Supreme Court Clears Kolkata Hospital in Billing Case
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Key Wills Judgement
Living Wills Go Digital: Law Meets ICU Reality
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Court News
Supreme Court Bars Stem Cell Therapy as Clinical Service for Autism, Calls It Experimental
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Court News
Kerala High Court Rules ‘Doctor’ Title Not Exclusive to Medical Professionals, Physiotherapists Can Use ‘Dr’ Prefix
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Court News
Karnataka High Court: MD Anaesthesiology Doctors Need No Extra Training to Prescribe Essential Narcotic Drugs
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Court News
Gauhati High Court Upholds Age Limits for Assisted Reproductive Technology; Says It Protects Mother and Child
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