Court News
Stranger to the Decree, Owner of the Land: Supreme Court Says Executing Court Can’t Push Third Party Into a Separate Suit Under Order XXI CPC
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5 articles
Court News
Declaratory Decrees Stand Firm, Even Without Execution, rules Supreme Court
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Court News
Justice Stalled After Judgment As 10 Lakhs Execution Petition Pending in District Courts
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Court News
Gujarat High Court: Family Court Must Enforce Consent Divorce Decrees Including Property Terms
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Court News
Supreme Court Clarifies: Transferee Pendente Lite Cannot Block Execution of Decree
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