Court News
Clerk Admitted Pocketing Water Bill Money: Bombay High Court Says No Inquiry Was Needed, Orders Reversion Even After Retirement but Releases Withheld Gratuity
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17 articles
Court News
Poor Class 10 Maths Results Are Not Misconduct by Themselves: Rajasthan High Court Quashes Increment Cut on Government Teacher
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Court News
Charged in 2004 for Asking to Form a Police Association: Madras High Court Quashes Proceedings, Orders Retired Policeman’s Pension Dues in 12 Weeks
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Court News
Drunk on Duty, Then Pleaded Depression: Delhi High Court Upholds CISF Constable’s Removal, Says Disability Protection Needs Proof, Not Assertion
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Court News
Charge-Sheeted on Retirement Day: Supreme Court Upholds Pay-Scale Cut for Retired Bank Officer, Pension to Be Recomputed
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Court News
When Can a Division Bench Overturn a Single Judge? Supreme Court Restores Relief to Periyar University Officer
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Court News
Supreme Court Bars Registrar General from Initiating Disciplinary Action Against Judges
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Court News
Jharkhand High Court Orders Reinstatement of CISF Constable Removed After Bokaro Steel Plant Theft
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Court News
Delhi High Court: PSU Employee’s Tweets Alleging Corruption Amount to Misconduct, But Removal Too Harsh
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Court News
Delhi HC: Courts Must Not Interfere at Show-Cause Stage in Sexual Harassment Cases
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Court News
Supreme Court: Advocate Cannot Be Punished Once Complainant Withdraws Complaint, Sets Aside BCI Order Against Monty Goyal
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Court News
Madhya Pradesh High Court Orders Disciplinary Action Against Police Officer for Shielding Accused
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