Story
OBITER DICTUM · SAID BY THE WAY
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
court judgmentsClear topic ×
49 articles
Court News
Supreme Court Enforces 120-Day Limit for Plaintiffs' Replies in Commercial Suits
Read article ↗
Court News
Supreme Court Bars Registrar General from Initiating Disciplinary Action Against Judges
Read article ↗
Court News
Law Must Fit the Family, Not the File
Read article ↗
Court News
Bombay HC Quashes Bribery Case Against HDFC Bank CEO
Read article ↗
Court News
Allahabad High Court Slams Banda Family Court for Divorce Order Based on Non-Existent Law
Read article ↗
Court News
Intestate Succession Compared: Hindu vs. Indian Succession Act
Read article ↗
Court News
Witnesses in Wills: Guardians of Testamentary Integrity
Read article ↗
Court News
Supreme Court Limits High Court’s Supervisory Powers Under Article 227
Read article ↗
Court News
Inheritance Rights of Adopted Children in India
Read article ↗
Court News
Court Rules Against The Lalit: NDMC’s ₹1,063 Crore Demand Stands
Read article ↗
Court News
Supreme Court on Wills: How Key Rulings Cemented Probate Principles
Read article ↗