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2 articles

Supreme Court Clarifies Attestation Rules for Registered Sale Deeds

Court News

Supreme Court Clarifies Attestation Rules for Registered Sale Deeds

20 Jul 2026Read article ↗

Raj Kumari and Others v. Surinder Pal Sharma (2019): Supreme Court on Proof of Wills and Judicial Conscience

Key Wills Judgement

Raj Kumari and Others v. Surinder Pal Sharma (2019): Supreme Court on Proof of Wills and Judicial Conscience

8 Apr 2026Read article ↗