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2 articles

Kerala HC: Accused Can Use Prior Statements in Cross-Examination

Court News

Kerala HC: Accused Can Use Prior Statements in Cross-Examination

23 May 2026Read article ↗

Supreme Court Clarifies Suspicious Circumstances in Wills: Indu Bala Bose v. Manindra Chandra Bose

Key Wills Judgement

Supreme Court Clarifies Suspicious Circumstances in Wills: Indu Bala Bose v. Manindra Chandra Bose

3 Apr 2026Read article ↗