Court News
Judgment Delays No More: Supreme Court’s Procedural Timelines Revolution
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16 articles
Court News
Supreme Court Quashes Conviction Under Essential Commodities Act: Cement Was Decontrolled at Time of Alleged Offence
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Court News
Supreme Court Slams ‘Acting DGP’ Culture, Empowers UPSC to Seek Court’s Intervention on Delayed Appointments
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Court News
Supreme Court: Notice Under BNSS Section 353 Is Mandatory, Arrest Only in Exceptional Cases
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Court News
Punjab & Haryana High Court Denies Bail to Senior Advocate Accused of ₹30 Lakh Judicial Bribe
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Court News
Supreme Court Restores Compensation Award for Innocent Landowner in Railway Project Case
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Court News
Madhya Pradesh High Court Orders Disciplinary Action Against Police Officer for Shielding Accused
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Court News
Allahabad High Court Slams Magistrate: ‘Usual Practice’ Cannot Justify Wrong Orders
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Court News
Supreme Court Slams Bar Council of India: “Do Retired Judges Have Their Own Aircraft?” Over Allowances Issue
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Court News
Allahabad High Court Orders Probe Against Judge for Illegal Eviction, Awards ₹1 Lakh Compensation
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Court News
Supreme Court: No Disciplinary Action Against Judges for Mere Errors in Judgment
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Court News
Supreme Court: Unauthorized Constructions Cannot Be Protected by Claiming Compoundable Violations
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