Court News
Teachers Can Be Made Booth Level Officers: Allahabad HC Says RTE Act’s Section 27 Allows Election Roll Duty, Dismisses Saharanpur Teachers’ Plea
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11 articles
Court News
Calling It ‘Honorarium’ Is a ‘Cruel Joke’: Allahabad High Court Says Keeping KGBV Teachers on Endless Contracts Is Forced Labour, Orders Posts and ₹17,000 Interim Pay
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Court News
RTE Seat Cancelled Over Distance, Five Months Later: Bombay High Court Says ‘Neighbourhood’ Is Not a Matter of Mathematical Exactitude
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Court News
RTE Quota: Private School Must Admit Child Selected by the State First, Object Later, Rules Supreme Court
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Court News
School Branch Closed: Chhattisgarh HC Says RTE Students Have No Absolute Right to Continue in a Private School
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Court News
Bombay HC Mandates Residence Proof for RTE School Admissions
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Court News
Right to Education: India's Constitutional Milestone and Judicial Enforcement
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Court News
The Supreme Court of India: Judicial Activism and the PIL Revolution
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Court News
TET Mandatory for Teachers: Supreme Court Extends Deadline to 2028, Dismisses Review Pleas
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Court News
Delhi High Court Allows Cash Transfer for EWS Students Instead of Physical Uniforms
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Court News
Supreme Court Rules: No Writ Petition Against Its Own Judgments, Imposes ₹1 Lakh Cost
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