Court News
Denied a Job Because the Advertisement Had No ‘Multiple Disability’ Category: Supreme Court Orders Coal India to Create a Supernumerary Post
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Court News
Sole Caregiver of Brother With Thalassemia Transferred 1,000 km Away: Rajasthan High Court Quashes UCO Bank Order as ‘Non-Application of Mind’
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Court News
Blind Accused Must Get Prosecution Evidence in Braille: Uttarakhand HC on the Right to a Fair Trial
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Court News
Supreme Court Ensures Job Reservation for Out-Boarded Military Cadets
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Court News
Supreme Court Empowers NLUs to Audit Disability Rights Compliance
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