Court News
Supreme Court Told: Blood Donation Ban on LGBTQ+ and Sex Workers Retained
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Public Health LawClear topic ×
15 articles
Court News
Patna High Court Flags Deficiencies in Bihar’s Mental Health Facilities
Read article ↗
Court News
Supreme Court Issues Contempt Notice to 51 Delhi Hospitals Over EWS Patient Shortfall
Read article ↗
Court News
Supreme Court Rebukes Pharma Firm Over Cough Syrup Deaths Abroad, Says India’s Image Severely Dented
Read article ↗
Court News
Supreme Court Flags Lapses in Solid Waste Management Enforcement, Says Rules “Not Yielding Desired Results”
Read article ↗
Court News
Kerala’s Youngest Organ Donor: 10-Month-Old Baby Saves Lives, Sparks Debate on India’s Organ Donation Laws
Read article ↗
Court News
McDonald’s India Outlet Warned Over Rotten Tomatoes and Reused Oil: Food Safety Laws in Focus
Read article ↗
Court News
Supreme Court Allows Patent Mapping in Cancer Drug Dispute Between Bristol Myers Squibb and Zydus
Read article ↗
Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
Read article ↗
Court News
Supreme Court Declares Menstrual Health a Fundamental Right: Free Pads and Toilets Mandatory in All Schools
Read article ↗
Court News
Delhi High Court Flags GST on Air Purifiers: Calls for Medical Device Status Amid Pollution Emergencies
Read article ↗
Court News
Supreme Court Pushes for Removal of Delhi Border Toll Plazas to Combat Air Pollution Crisis
Read article ↗