Court News
Preaching in India Without Permission Can Cost You Your OCI Card: Madras High Court Upholds Cancellation of US Citizen’s OCI Registration
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THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
5 articles
Court News
Two Foreigners, One Arya Samaj Wedding: Delhi High Court Points the Couple to the Special Marriage Act
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Court News
Bombay High Court Affirms OCI Parents' Rights Under Senior Citizens Act
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Court News
Bombay High Court Examines OCI Cricketers and BCCI Policy Clash
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Court News
Green Card vs. U.S. Citizenship: What Indian Migrants Must Know Before Committing
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