Court News
‘Saurashtra Aaj Tak’ Must Change Its Name: Supreme Court Upholds Passing-Off Finding
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13 articles
Court News
Kerala High Court Upholds Press Freedom in Defamation Case
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Court News
Supreme Court Rules Private Media Performs Public Duty Under Article 226
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Court News
ITAT Ruling: TV Serial Production Costs as 100% Tax Deduction
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Court News
Bombay High Court's Landmark Ruling in Indian Express Trademark Dispute
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Journalist Challenges Police Summons: Press Freedom vs. Political Accountability
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Resolving Disputes in Global Sports and Creative Industries
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Court News
Delhi High Court Orders UNI’s Eviction from Rafi Marg Office
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Court News
Delhi High Court Orders Newslaundry to Remove Defamatory Content Against TV Today
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Court News
Delhi High Court Case: Netflix Withdraws Promos, Changes Title of Manoj Bajpayee Film After Controversy
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Court News
Delhi High Court Cracks Down on Illegal Streaming: Dynamic+ Injunction Blocks Piracy Websites
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Court News
Delhi High Court: Acquitted Person’s Right to Dignity Can Override Freedom of Press
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