Court News
Debtor’s Own Balance Sheets Kept the Claim Alive: Supreme Court Revives Contractor’s 2014 Suit Over 2000–2003 Bills
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12 articles
Court News
Pay 50% First, Then We Will Hear Your Late Appeal? Kerala High Court Says Delay Condonation Cannot Be Tied to Depositing the Award
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Court News
Relative Allowed to Stay Cannot Claim Ownership: Bombay HC Says Raising Adverse Possession Does Not Shift Burden to True Owner
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Court News
Supreme Court Clarifies Limitation Act's Role in Will Probates
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Court News
Supreme Court Sets Three-Year Limit for Probate Revocation
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Court News
Madras HC Throws Out Vexatious Suit Against Sridevi’s Family
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Court News
Minors Lose Property Rights if Guardian’s Sale Not Challenged in Time: Allahabad HC
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Key Wills Judgement
Succession Certificate Not a Barrier: Andhra Pradesh HC Clarifies Debt Recovery Rules
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Court News
Nikhila Divyang Mehta & Anr. Vs. Hitesh P. Sanghvi & Ors.: Supreme Court Declares Suit Time-Barred in Will Dispute
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Court News
Rajeev Gupta & Ors. Vs. Prashant Garg & Ors.: Supreme Court Reaffirms Sale Deed as Sole Proof of Ownership
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Court News
Supreme Court: Ratification of Power of Attorney Acts Starts Fresh Limitation Period for Specific Performance
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Court News
Supreme Court Restores Wife’s Appeal Against Ex Parte Divorce After 10 Years
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