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Court News

When the Supreme Court ‘Requests’, It Means a Direction: Court Seeks NCLAT’s Explanation, Bars CoC Formation Meanwhile

Supreme Court Upholds Karnataka HC's Child Custody Visitation Framework

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Supreme Court Reevaluates Third Judge's Powers Under Section 392 CrPC

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Supreme Court Explains Interlocutory Res Judicata: No Repeated Pleas Allowed in Same Case

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Delhi HC Transfers District Judge Over Objectionable Conduct

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Supreme Court Limits High Court’s Supervisory Powers Under Article 227

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SC Orders Allahabad HC to Act Against Noida Lawyers’ Strikes

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Delhi High Court: Subsequent Bail Plea Must Go to Same Judge

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Jharkhand High Court Slams State for Seeking Adjournment on Pretext of SLP

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Supreme Court Rules Pre-2018 Land Acquisition Cases Cannot Be Reopened for Compensation with Interest

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Delhi High Court Rules AFT Cannot Punish for Contempt of Final Orders

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Punjab & Haryana High Court Slams Lawyer for Filing Two Bail Pleas in Same FIR