Court News
J&K High Court Upholds Migrant Property Protections Against Unregistered Agreements
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9 articles
Court News
Lawful Lessees Retain Rights Despite Roshni Act’s Fall, Rules J&K High Court
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Key Wills Judgement
Land Acquisition Lapses Without 80% Compensation: J&K&L High Court
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Court News
J&K High Court: No Monthly Maintenance for Wife Living Separately by Consent
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Court News
J&K High Court Quashes Compulsory Retirement: Bad Reputation Allegations Not Enough
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Court News
J&K High Court: Surrendering Weapons Without Firing Is Cowardice, Restores Constable’s Dismissal
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Court News
J&K High Court: Dealer and Manufacturer Jointly Liable for Car Defects Reported Within Warranty Period
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Court News
J&K High Court Declares Passport a Fundamental Right; Citizens Need Not Prove Foreign Travel Purpose
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Court News
J&K High Court Upholds Detention Linked to LeT Case, Stresses Constitutional Courts Must Respect Preventive Laws
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