Court News
Matrimonial Mahabharata Ends: SC Quashes 80 Cases, Orders ₹5 Crore Alimony
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Irretrievable BreakdownClear topic ×
5 articles
Court News
MP High Court: Long Separation and Financial Instability Amount to Mental Cruelty, Divorce Granted on Irretrievable Breakdown
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Court News
Supreme Court Ends 65-Day Marriage After 13-Year Legal Battle
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Court News
Supreme Court Ends 22-Year Divorce Battle, Says Prolonged Matrimonial Fights Reduce Marriage to Paper
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Court News
Supreme Court Uses Article 142 to End Marriage After ₹30 Lakh Settlement
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