Court News
Supreme Court Upholds ITAT: No Bogus Tag on Genuine LTCG
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Income Tax LawClear topic ×
19 articles
Court News
No Evidence, No Reopening: Apex Court Protects Non-Resident GE Firms
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Court News
DLF Camellias Tax Relief Case: ITAT Rules Discounts Not Taxable
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Court News
Selling Ancestral Property: Why April 1, 2001, Fair Value Matters for Capital Gains
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Court News
Yes Bank ESOP Allotment: Understanding Employee Stock Options and Tax Implications Before Selling
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Court News
ITAT Ruling: Landlord Wins Relief as Co-Tenants’ Bank Records Prove Rent Payment
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Court News
ITAT Quashes Income Tax Order Against Struck-Off Company, Calls It a Legal Nullity
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Court News
Delhi High Court Quashes Income Tax Notices Against NDTV Founders, Calls Them Arbitrary
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Court News
Supreme Court Rules Flipkart Stake Sale Taxable: Tiger Global Faces ₹14,500 Crore Blow
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Court News
India Issues Tax Notices to Foreign Digital Firms Over Permanent Establishment Dispute
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Court News
Foreign Shares Not Reported in Schedule FA: Legal Consequences, Scenarios, and What Taxpayers Must Do
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Court News
VDIS Declaration Does Not Bar Income Tax Scrutiny, Rules Madhya Pradesh High Court
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