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3 articles

Shashi Kumar Banerjee & Ors. v. Subodh Kumar Banerjee (1963): Supreme Court Restores Faith in Testamentary Freedom

Key Wills Judgement

Shashi Kumar Banerjee & Ors. v. Subodh Kumar Banerjee (1963): Supreme Court Restores Faith in Testamentary Freedom

10 Apr 2026Read article ↗

Will Disputes in India: Supreme Court’s Landmark Ruling in Shashi Kumar Banerjee & Ors. v. Subodh Kumar Banerjee on Suspicious Circumstances

Key Wills Judgement

Will Disputes in India: Supreme Court’s Landmark Ruling in Shashi Kumar Banerjee & Ors. v. Subodh Kumar Banerjee on Suspicious Circumstances

3 Apr 2026Read article ↗

Joyce Primrose Prestor v. Vera Marie Vas & Others: Supreme Court Upholds Holograph Will’s Validity

Court News

Joyce Primrose Prestor v. Vera Marie Vas & Others: Supreme Court Upholds Holograph Will’s Validity

28 Mar 2026Read article ↗