Court News
J&K High Court: Property Disputes Must Go to Trial
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32 articles
Court News
Cheque Bounce Cases Can Be Settled Even After Conviction: Punjab & Haryana HC
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Court News
HC Clears Fertility Treatment for Canada-Based Couple Despite Age Bar
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Story
Student Status No Shield Against Maintenance Duty, Rules Punjab & Haryana HC
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Key Wills Judgement
Land Acquisition Lapses Without 80% Compensation: J&K&L High Court
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Court News
Sale Deed Makes Buyer Owner: P&H High Court Clears Path to Direct Possession
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Court News
AP High Court: No DNA Tests of Children to Prove Wife’s Adultery
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Court News
Allahabad High Court: No Pension Without Enabling Rule
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Court News
Supreme Court: High Courts Must Address All Issues in Writ Petitions, Not Just One Point
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Court News
Registered Owner Liable for Accident Compensation Even After Vehicle Sale, Rules Allahabad High Court
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Court News
Jammu & Kashmir High Court Strikes Down Bureaucrat-Led Fee Panel, Calls for Balanced Regulation of Private Schools
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Court News
Bombay High Court Rules: Advocates Cannot Face Criminal Liability for Mere Legal Opinions
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