Court News
Bombay HC Quashes ₹1,524 Crore GST Demand on Tata Sons
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GST law IndiaClear topic ×
11 articles
Court News
GST Liability Cannot Be Inherited: Bombay High Court Protects Son’s Bank Account
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Court News
CBIC Rolls Out GST Portal Changes for Appeals, Audit & Tax Administration
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Court News
Bombay HC Quashes ₹1 Crore GST Seizure: A Landmark Ruling for Traders
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Court News
Allahabad High Court Flags Risk of Malpractices in Temporary ID System for GST Appeals
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Court News
Karnataka High Court Rules ISD Mechanism Not Mandatory for Distribution of Common ITC
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Court News
High Court Rules: Taxpayers Can Correct Bona Fide Errors in GST Returns Without Penalty
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Court News
Bombay High Court Quashes GST Demand on Leasehold Assignment, Rules It Is Not a Supply of Service
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Court News
GST Recovery from Deceased Persons: Courts Clarify Liability of Legal Heirs
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Court News
Karnataka High Court: Custodial Interrogation Not Mandatory in GST Evasion Cases
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Court News
Gauhati High Court Rules: GST Officers Must Follow BNSS Arrest Procedures Despite Revenue Nature of GST Investigations
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