Court News
Supreme Court Steps in Against Illegal Sand Mining in Chambal Sanctuary
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Environmental Law IndiaClear topic ×
6 articles
Court News
Gujarat High Court Slams ArcelorMittal’s “Peanuts” Compensation in Forest Clearance Delay
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Court News
Supreme Court Moves to Close 40-Year-Old MC Mehta Cases to End Pendency Impression
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Court News
Supreme Court Rules Illegal Land Use Permissions Cannot Be Legalised Post-Facto
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Court News
Supreme Court Rejects Jairam Ramesh’s Plea Against Retrospective Environmental Clearances
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Court News
Smuggled Peacock and Walrus Trophies Spark Alarm: India’s Anti-Poaching Laws and Buyer Awareness Under Spotlight
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