Court News
Documentary Evidence, Investigation Complete, Long Trial Ahead: Supreme Court Grants Bail in Rs 979-Crore Tender Case
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20 articles
Court News
Kerala HC Denies Anticipatory Bail in Cooperative Society Scam
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Court News
SC Rules Civil Remedies Cannot Block Criminal Proceedings, Restores FIRs in Fraud Case
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Court News
Supreme Court Upholds Conviction in Foreign Watch Smuggling Case, Reduces Sentence to Time Already Served
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Court News
Indian Customs Seize Ship with 309 Containers of Walnuts Over Fake Origin Claims
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Court News
Vijay Mallya Tells Bombay High Court He Cannot Return to India, Cites Passport Revocation and UK Ban
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Court News
Calcutta High Court Denies Bail in ₹11.6 Crore Loan Scam, Citing Section 45 PMLA and Shell Firm Diversion
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Court News
ED Attaches Pearl Agro Properties: ₹48,000 Crore Ponzi Scam Exposed
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Court News
SRS Group Promoters Declared Fugitive Economic Offenders in ₹2,200 Crore Scam by Gurugram Special Court
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Court News
ED Seizes ₹585 Crore Land in Builder Fraud: Thousands of Homebuyers Cheated in Haryana, UP
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Court News
Delhi High Court Upholds Bail in ₹831 Crore GST Evasion Case
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Court News
GST Inspector Named in ₹100-Crore Scam: How Fake Firms Exploit Tax System
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