THE COURTKUTCHEHRY BLOG

Legal insights, case analysis and research craft.

News, analysis and practical writing for Indian legal professionals.

E-Courts IndiaClear topic ×

3 articles

Bombay High Court Upholds WhatsApp Summons Under BNSS

Court News

Bombay High Court Upholds WhatsApp Summons Under BNSS

24 Feb 2026Read article ↗

India’s Courts Face 4.76 Crore Pending Cases: Govt Tells Parliament; Experts Suggest Tech, Mediation, and Action Against Fake Cases

Court News

India’s Courts Face 4.76 Crore Pending Cases: Govt Tells Parliament; Experts Suggest Tech, Mediation, and Action Against Fake Cases

16 Feb 2026Read article ↗

Bar Council of Kerala Warns Lawyers Against Recording Online Court Proceedings

Court News

Bar Council of Kerala Warns Lawyers Against Recording Online Court Proceedings

14 Feb 2026Read article ↗