Court News
Father’s Complaint Over Son’s Collapse at Mumbai Airport Dismissed: State Commission Finds Prompt Medical Response and Suppression of Earlier Episode
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Deficiency in ServiceClear topic ×
9 articles
Court News
Ignored the SMS Alerts, Shared Aadhaar With a ‘Bank Manager’: Karnataka High Court Denies ‘Zero Liability’ Refund of ₹12.9 Lakh to Retired Professor, Sets Aside NCDRC Order
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Court News
A Flat Paid For but Never Delivered: How LDA v. M.K. Gupta Brought Government Housing Bodies Under Consumer Law
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Court News
Supreme Court: Bank Negligence in Cheque Validity Is Deficiency in Service
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Court News
Supreme Court: Banks Liable for Cheque Delays
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Court News
Supreme Court Rules Homebuyers Cannot Be Forced to Take Possession Without Occupancy Certificate
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Court News
NCDRC Orders Vatika Limited to Refund ₹1.21 Crore with 12% Interest Over Gurgaon Plot Delay
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Court News
Leela Palace Udaipur Fined ₹10 Lakh for Privacy Breach After Staff Entered Guest Room Using Master Key
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Court News
Supreme Court Ruling 2025: WB Clinical Establishments Commission Can Award Compensation for Deficiency in Patient Care
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