Court News
Supreme Court Clarifies Remission Law: Heinous Crimes Alone Not Enough to Deny Release
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115 articles
Court News
Bombay HC Quashes Bribery Case Against HDFC Bank CEO
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Court News
Supreme Court Quashes Rape Case Based on False Promise of Marriage
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Court News
Hate Speech FIRs: Supreme Court Removes Sanction Barrier
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Court News
From Death Row to the Bar: Perarivalan’s Legal Rebirth
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Court News
Supreme Court Shields Innocent Property Buyers
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Court News
Bail Conditions Relaxed for Offences up to 7 Years
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Court News
Supreme Court Flags Surrender Rule Conflict, Refers to Larger Bench
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Court News
No Arrest Without Warrant in Complaint Cases, says Supreme Court
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Court News
Supreme Court Protects Doctors Choosing Valid Procedures Without Proof of Consent Tampering
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Court News
Cheque Bounce Cases: Supreme Court Tightens Rules, Clarifies Burden of Proof
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Court News
Supreme Court Mandates Timelines for Legal Aid Appeals
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