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Court News

CCI Orders Probe into Mrs India Inc Over Unfair Pageant Terms

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Antitrust Spotlight on Pernod Ricard’s Retail Practices in India

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CCI Clears BookMyShow: Dominant but No Abuse of Market Power

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CCI Probe Exposes Cement Cartel in ONGC Tenders

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CCI Fines Intel ₹27 Crore for Unfair Warranty Practices, Signals Stronger Push for Fair Competition in India

CCI Orders Probe into IndiGo Over Mass Flight Cancellations and Fare Surge, Flags Abuse of Market Dominance

Court News

Supreme Court to Decide if CCI Can Probe Competition Issues in Patent Disputes

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Supreme Court Allows CCI Probe into JioStar’s Alleged Abuse of Dominance in Kerala Cable TV Market

Court News

CCI Cracks Down on Collusive Bidding in Defence Tender: Why Fair Competition Protects Price Discovery