Court News
Mother Took ₹1 Lakh and Gave Up Maintenance for Herself and Her Child: Bombay High Court Says the Daughter’s Right Was Never Hers to Waive
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18 articles
Court News
17 Years After a PIL on Child Workers, Supreme Court Orders a Special Cell to Monitor the Child Labour Law and ‘Strict Compliance’ Across States
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Court News
No DNA Test for a Child When Paternity Is Undisputed: Kerala High Court Orders Correction of Father’s Name in Birth Register, Urges Law Change
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Court News
Mother Dead, Child Raised by Her Nani: MP High Court Says Grandmother Need Not Be a Court-Appointed Guardian to Seek Maintenance From the Father
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Court News
No Child Should Be in an Adult Jail: Gauhati High Court Orders Every Juvenile Justice Board in Assam to Inspect Jails by 31 October and Move Children Out
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No ‘Simple Return’ to Police: Andhra Pradesh High Court Tells Juvenile Justice Boards to Order Where Children Are Kept When Bail Is Refused
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Patna HC Emphasizes Reform Over Punishment in Juvenile Justice
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Kerala HC Mandates Biological Father's Name in IVF Birth Certificates
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Court News
The Supreme Court of India: Judicial Activism and the PIL Revolution
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Court News
Supreme Court: POCSO Act Covers Minors in Sex Trafficking Cases
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Court News
SC Rules DNA Evidence Can Override Presumption of Legitimacy in Maintenance Cases
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Court News
AP High Court: No DNA Tests of Children to Prove Wife’s Adultery
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