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Canara BankClear topic ×

3 articles

Once Delay Is Condoned, Workers Get Full Arrears: Supreme Court Restores Rs 46.62 Lakh Minimum Wages Award Against Canara Bank

Court News

Once Delay Is Condoned, Workers Get Full Arrears: Supreme Court Restores Rs 46.62 Lakh Minimum Wages Award Against Canara Bank

2 Nov 2026Read article ↗

Supreme Court: Bank Negligence in Cheque Validity Is Deficiency in Service

Court News

Supreme Court: Bank Negligence in Cheque Validity Is Deficiency in Service

3 Jun 2026Read article ↗

Supreme Court: Banks Must Follow Customer Instructions, Canara Bank Held Liable for Wrongful Remittance

Court News

Supreme Court: Banks Must Follow Customer Instructions, Canara Bank Held Liable for Wrongful Remittance

19 Mar 2026Read article ↗