Court News
Yes Bank's Rs 8,415 Crore AT-1 Bond Write-Off Stays Quashed: Supreme Court Calls RBI a “Mere Bystander”
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30 articles
Court News
Already Have a DRT Decree on the Debt? The Bank Can Still Come After You Under SARFAESI, Rules Supreme Court
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Court News
Supreme Court: Authorised Signatory Liable as Drawer in Cheque Bounce Cases
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Court News
Supreme Court: Bank Negligence in Cheque Validity Is Deficiency in Service
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Court News
DPDP Act 2023: India’s Privacy Law Will Create Thousands of Legal Jobs
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Court News
Kerala HC: Objections to Power of Attorney in Cheque Bounce Cases Must Be Raised Early
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Court News
RBI Overhauls Outward Remittance Rules: Compliance Burden Shifts to Banks
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Court News
RBI Simplifies Outward Remittance Rules: Non-Bank Tie-Ups Made Easier
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Court News
Cheque Bounce Case Against Sole Proprietor’s Wife Quashed
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Court News
Cheque Bounce Liability Dies with Drawer: Calcutta HC Clears Heir
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Court News
Corporate Guarantees Count as Financial Debt: Supreme Court’s Landmark Ruling
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Court News
Inheritance in India: Certificates Every Heir Must Know
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