Court News
Lock Broken With Police Watching, No Court Order: Gauhati High Court Says Officials Cannot Evict a Tenant, Orders ₹1 Lakh Deposit
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Article 300AClear topic ×
21 articles
Court News
Road Built on Their Land in 1994–95, Never Paid: Himachal High Court Orders Acquisition in Six Weeks, Rejects State’s ‘Implied Consent’ Plea
Read article ↗
Court News
A Pathway Running Through Your Patta Land Is ‘Government Land’: Madras High Court Upholds Revenue Standing Order 26(15), Rejects Article 300A Challenge
Read article ↗
Court News
State Put a Tube-Well Boring on Private Land on ‘Oral Consent’: Patna HC Calls It Trespass, Orders Removal and Compensation
Read article ↗
Court News
Land Given for a Panchayat Ghar on a Job Promise: Jammu and Kashmir and Ladakh High Court Says ‘Donation’ Not Proved, State Must Pay Compensation and Rent
Read article ↗
Court News
A Road on a Widow’s Land, and 42 Years of Silence: Vidya Devi v. State of Himachal Pradesh on Right to Property
Read article ↗
Court News
Retired, But Not Paid: State of Jharkhand v. Jitendra Kumar Srivastava and Why Pension and Gratuity Are Your Property
Read article ↗
Court News
Karnataka High Court Labels BMIC Project as 'State's Biggest Scam'
Read article ↗
Court News
Punjab & Haryana HC Rules Against Government's Adverse Possession Claims
Read article ↗
Court News
Supreme Court Orders Chhattisgarh to Pay ₹2 Lakh for Illegal Land Grab
Read article ↗
Court News
Chhattisgarh HC: Police Cannot Freeze Bank Accounts Without Magistrate’s Nod Under BNSS
Read article ↗
Court News
Mutation Updates Records, Not Ownership: Supreme Court Defines Boundaries
Read article ↗