Court News
NHAI's ₹1,202 Crore Victory: A New Precedent in Indian Infrastructure Contracts
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Arbitral AwardClear topic ×
7 articles
Court News
Supreme Court Narrows Scope of Section 33 Arbitration Act: Only Clerical Corrections Allowed
Read article ↗
Court News
Bombay HC Quashes ₹1,524 Crore GST Demand on Tata Sons
Read article ↗
Court News
Legal Heirs Must Use Section 34, Not Article 227 in Arbitration Case
Read article ↗
Court News
Kerala High Court Clarifies Arbitration Law: No Automatic Remand After Award Set Aside
Read article ↗
Court News
Supreme Court Restores ₹2 Crore Arbitral Award: Section 21 Arbitration Act Not a Jurisdiction Barrier
Read article ↗
Court News
Delhi High Court Rules: Civil Suit Cannot Nullify Arbitral Award
Read article ↗