Court News
Delhi High Court Limits Registry's Power on Execution Petitions
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Access to JusticeClear topic ×
17 articles
Court News
Access to Justice in India: The Soul of the Constitution
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Court News
Public Interest Litigation: India’s Gift to Global Jurisprudence
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Court News
AI and Access to Justice: Bridging the Legal Divide
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Court News
J&K High Court: Property Disputes Must Go to Trial
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Court News
Supreme Court Mandates Timelines for Legal Aid Appeals
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Court News
Kerala High Court Cracks Down on Delays: Home Secretary Summoned Over Mediator Fees and Victim Compensation
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Court News
Supreme Court Allows High Courts to Hear Consumer Appeals in States Without State Commissions
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Court News
Delhi High Court Restores Right to File Execution Petitions Below ₹2 Crore
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Court News
SCs, STs, and OBCs Form 45.7% of District Court Judges: Diversity Strengthens Social and Legal Justice in India
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Court News
Delhi Lawyers Clash Over Raising District Court Pecuniary Jurisdiction from ₹2 Crore to ₹20 Crore
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Court News
Delhi High Court: Court Fee Is Not a Penalty, Access to Justice Must Be Protected
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