Court News
Sarvinder Singh v. Dalip Singh & Others: Supreme Court Bars Purchasers from Title Suit
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THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
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188 articles
Key Wills Judgement
Supreme Court Declares Will Invalid in Raj Kumari v. Surinder Pal Sharma, Upholds Partition Rights in Landmark Ruling
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Key Wills Judgement
Supreme Court Upholds Consent Decree in Gurcharan Singh v. Angrez Kaur, Validates Will in Landmark Succession Case
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Key Wills Judgement
Supreme Court Rejects Suspicious Will in Kavita Kanwar v. Pamela Mehta, Denies Probate in Landmark Case
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Key Wills Judgement
Supreme Court Upholds 1980 Will in Dhanpat v. Sheo Ram, Limits High Court’s Power in Second Appeals
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Key Wills Judgement
Supreme Court Rejects Fabricated Will, Upholds Trust Ownership in Landmark Shivakumar v. Sharanabasappa Ruling
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Court News
Supreme Court in Samiullah vs. State of Bihar Rules Mutation Does Not Confer Property Ownership
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Court News
Supreme Court Upholds Landlord Rights, Orders Eviction in Landmark Case
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Court News
K. Naina Mohamed (Dead) Through LRs. v. A.M. Vasudevan Chettiar (Dead) Through LRs. & Ors.: Supreme Court Upholds Validity of Restrictive Clause in Will, Dismisses Appeal
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Court News
Suraj Lamp & Industries Pvt. Ltd. v. State of Haryana & Another: Supreme Court Declares GPA Sales Invalid, Mandates Registered Deeds for Property Ownership
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Court News
Supreme Court Clarifies Proof Requirements for Wills
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Court News
Supreme Court Upholds Secondary Evidence for Lost Wills
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