Court News
Bombay High Court Hears UK Doctor’s Plea Against FIR Over Posts on PM Modi; Mumbai Police Defends Action
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
constitutional lawClear topic ×
185 articles
Court News
Punjab & Haryana High Court Orders Independent Probe of Patiala Election Audio Clip, Rejects State-Controlled Forensics
Read article ↗
Court News
Supreme Court Orders West Bengal to Revise DA for 2008–2019, Sets Up Justice Indu Malhotra Committee
Read article ↗
Court News
Supreme Court: Armed Forces Tribunal Can Hear Appeals Against ICC Findings Under POSH Act
Read article ↗
Court News
Supreme Court Declares Temple Trusts Not an Industry Under Labour Law
Read article ↗
Court News
Supreme Court Warns High Courts: End Delays in Delivering Judgments
Read article ↗
Court News
Supreme Court Flags Concerns Over Self-Verification of Caste in Census 2027, Asks Centre to Ensure Transparency
Read article ↗
Court News
Orissa High Court Warns of Population Explosion, Upholds Two-Child Norm in Panchayat Case
Read article ↗
Court News
Supreme Court Upholds Odisha Entry Tax Act, Dismisses Tata Sponge Iron’s Challenge
Read article ↗
Court News
Supreme Court: Waqf Tribunals Have No Jurisdiction Over Properties Not in Official Auqaf List
Read article ↗
Court News
Supreme Court to Decide Citizenship Rights of Children Born to OCI Parents in India
Read article ↗
Court News
Delhi High Court: Court Fee Is Not a Penalty, Access to Justice Must Be Protected
Read article ↗